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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 85(2)(iii) in Arunachal Pradesh Panchayat Raj Act, 1997

(iii)the members of the Parliament and the members of the Legislative Assembly of the State representing a part or whole of the district whose constituencies lie within the district, ex-officio;