Section 6(3)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979

(iii)The member shall hypothecate the petrol driven Motor-car or a Jeep to be converted to a diesel-driven vehicle in favour of the Government in Form 'G' before the drawal of the advance; and

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State of Punjab - Subsection

Section 6(3)(iii) in The Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979