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[Cites 0, Cited by 0] [Section 252] [Entire Act]

State of Rajasthan - Subsection

Section 252(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Compliance of the audit reports sent by the Director, Local Fund Audit shall be made in accordance with the procedure laid down in Rule 28 of the Rajasthan Local Fund Audit Rules, 1955.