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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Rajasthan River Basin and Water Resources Planning Act, 2015

(1)The Authority shall exercise its powers and perform its duties under this Act or rules and regulations made thereunder, subject to any policy and guidelines of the State Government in respect of Water Resources.