Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73H(5)] [Section 73H] [Entire Act] State of Madhya Pradesh - Subsection Section 73H(5)(d) in The M.P. Factories Rules, 1962 (d)Suitable steps and hand-holes shall be provided at the corners of the locomotive for the use of shunters.