Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(2) in The Mizo District (Forest) Act, 1955

(2)Any person doing anything in contravention of any of the provisions of this section shall be punishable with a fine not exceeding Rs. 50.