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Lok Sabha Debates

Motion To Consider North-Eastern Areas (Reorganisation) Amendment Bill, ... on 3 September, 2012

> Title : Motion to consider North-Eastern Areas (Reorganisation) Amendment Bill, 2011(Bill Passed)     MADAM SPEAKER: Now, we shall take up item no. 14. Shri Sushil Kumar Shinde.

… (Interruptions)

THE MINISTER OF STATE IN THE MINISTRY OF HOME AFFAIRS (SHRI MULLAPPALLY RAMACHANDRAN): On behalf of Shri Sushil Kumar Shinde, I beg to move:

“That the Bill further to amend the North-Eastern Areas (Reorganisation) Act, 1971, be taken into consideration.”   MADAM SPEAKER: The question is:
“That the Bill further to amend the North-Eastern Areas (Reorganisation) Act, 1971, be taken into consideration.”   The motion was adopted.
… (Interruptions)
MADAM SPEAKER: The House will now take up clause-by-clause consideration of the Bill.  
Clause 2                          Amendment of section 61    

                            of Act 81 of 1971   

Amendments made:   

          Page 1, line 9, for “2011”, substitute “2012”  (3)           Page 2, line 4, for “2011”, substitute “2012”  (4)           Page 2, line 8, for “2011”, substitute “2012”  (5) Page 2, line 13, for “2011”, substitute “2012”          (6) (Shri Mullappally Ramachandran) … (Interruptions)
MADAM SPEAKER: The question is:           “That clause 2, as amended, stand part of the Bill.” The motion was adopted.
Clause 2, as amended, was added to the Bill. … (Interruptions)
  Clause 1                                   Short Title and commencement Amendment made:
Page 1, line 3, for “2011”, substitute “2012”  (2) (Shri Mullappally Ramachandran)   MADAM SPEAKER: The question is: “That clause 1, as amended, stand part of the Bill.” The motion was adopted.
Clause 1, as amended, was added to the Bill. … (Interruptions)
    Enacting Formula Amendment made:
Page 1, line 1, for “Sixty-second”, substitute “Sixty-third” (1) (Shri Mullappally Ramachandran)   MADAM SPEAKER: The question is: “That the Enacting Formula, as amended, stand part of the Bill.” The motion was adopted.
The Enacting Formula, as amended, was added to the Bill. The Long Title was added to the Bill. … (Interruptions)[r1]      SHRI MULLAPPALLY RAMACHANDRAN: Madam, I beg to move: “That the Bill,  as amended, be passed.” MADAM SPEAKER: The question is: “That the Bill, as amended, be passed.” The motion was adopted.
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