Madhya Pradesh High Court
Sunder Lal Narwariya vs Bharat Sanchar Nigam Limited on 17 April, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-18598-2015
(SUNDER LAL NARWARIYA Vs BHARAT SANCHAR NIGAM LIMITED)
15
Jabalpur, Dated : 17-04-2018
Ms. Shobha Menon, learned Senior counsel with Shri Rahul
Choubey, learned counsel for the petitioner.
The respondents to file their return within four weeks.
sh (RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY) e JUDGE JUDGE ad Digitally signed by SUSHEEL KUMAR JHARIYA Date: 2018.04.17 16:55:49 +05'30' Pr a hy sj ad M of rt ou C h ig H