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State of Bihar - Section

Section 14 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

14.

The examination shall be conducted under the control of the Commissioner, Chotangpur (South and North) and Santhal Pargana Divisions, who will convene local committees for the purpose.Commissioner of Santhal Pargana.Group I-Santhali.Group II-Rajmahal Paharia.Group III-Nepalese Paharia.Commissioner of Chotanagpur (North and South)Group I-Ho and Mundari.Group II-Oraon.