Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Airports Authority Of India Act, 1994 (2)It shall be the duty of the Authority to provide air traffic service and air transport service at any airport and civil enclaves.
