Karnataka High Court
Smt Narpath Golecha W/O Sri Mahendra ... vs The Assistant Commissioner on 12 April, 2012
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
IN THE HIGH COURT OF KARNATAKA A'T_
BANGALORE .
DATED THIS THE 12"' DAY OF APR;iIg2<j12 %
BEEOREW_'
THE HON'BLE MR.JUSTICE ZHULU VADIA§GI.RA1§ii"E.S'III_VV
WRIT PETITION NOs.s7'05/2006 C/W 9£'*/2j(i!0u7';.V4S'V(V)'71s'/2006".V
4959/2006, 4900/2006. 7196/2005 AND3688/20f06(LR)
WP NO.8705 OF 2006 A A A O
BETWEEN: x
1 sMTjON;AR,PATHO GOI;EGHA
W/O SR1 DRA' GOLECHA
AGED5JA_..B_QU_T ARS
'R/AT NO; '1,5TH'E'L' OR,CLIVE ROW,
KQLKATITA"-7OO"O.Q1' A
& ALSO NO_3,G_U'}~ARAPPA GARDEN
; "P_.S.K. NAIDU ROAD,DODDIGUNTA,COX TOWN
EANGALOR-E560 005,
RE.P_BYv HER GPA HOLDER
. MARI JOSEPH
S,R~I':1\:/EARI JOSEPH
us'/O.AROG1A SWAMY
AGED ABOUT 60 YEARS
N' ' R/AT NEW NO.3/3,GUJARAPPA GARDEN
WARD NO.85, COX TOWN, DODDIGUNTA
SARVAGNA NAGAR,
BANGALORE PETITIONERS
(By Sri MUSHTAQ AHMED, ADV)
':1
AND:
4(a)
4(1))
THE ASSISTANT COMMISSIONER ..
BANGALORE NORTH SUB»D1.VISI:4C)Ni"' I
BANGALORE.
SHRIMRAMU , '
S/O. LATE MUNISWAMARPA
R/AT NO. 1, GUJARAPPA' GARDEN - I
BANGALORE VNQRTHTAL UK; A
M GUJJARAPPARSI-NC_I:l'I)fECDiv'E~Y;LH--IS LRS
G RAMAKRISHNA,S./O.'"LATEVGIIJJARAPPA
R/ATNO. HM.T"L,A'{O--IV_JTV_ A
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_; DODDATEOUR
A SINGASANDRA POST
4(9)
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SHARAOAMA
..W,.'.O. LATE MARAPPA
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'L KADIRAPPA ROAD
" DODDIKUNTE, COX TOWN
BANGALORE -- 560 006
4(d) SAROJAMURTHY
D/O. LATE MARAPPA
N8'
R/AT NO.233, 9TH CROSS
KADIRAPPA ROAD
DODDIKUN TE, COX TOWN
BANGALORE -- 560 006.
4(e) KRISHNAMMA
D/O. LATE GUJJARAPPA
R/AT NO.1, GUJJARAPPA ~ ', 1 "
DODDIKUNTE, COX-TQWN'
BANGALORE -- 560 006,
4m C VENUGOPAL.__
s/0. LATE MARAERA J
R/AT NO.233, 9TH CROSS:
KADIRAPPA RGADL'; " A
DGDDIKEWTE N
"
BANGALORE A 560RR0o6;AT'
4(g)aSUSHILA i
D/G, LA TE fG.U;U.AR AREA
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COX._,TO\NN_' ' V =
,f BANGALORE 5 560 006
A , 411(1) RAMAMURTHY
A. LATE PAPAMMA @ LAKSHMAMMA
. X A R/'AT,NAG. 164/3, 3RD CROSS
JEEVANAHALLI COX TOWN
GALORE -- 560 006
L0 A ~ 4h(E)MUNIRAJU
s/0. LATE PAPAMMA @ LAKSHMAMMA
R/AT NO. 164/3, 3RD CROSS
JEEVANAHALLI, COX TOWN
BANGALORE - 560006
25
4h(iii) SRINIVAS
S/O. LATE PAPAMMA
R/AT NO. 164/3RD CROSS
JEEVANAHALLI
COX TOWN,
BANGALORE -- 560006
4h(iv)SARASWATHI
D/O. LATE PAPAMMA,_@ LAIL{;0S'HM1'J\?:IM.{\__V.V 5; '
R/AT NO. 164/3, 3RD CROSS
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W/O. LATE KRIS"HNAM'UR_THY
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4h(v;)SURESH
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_; A "BANGALORE 5 560006.
0 4(1) MANJULA
A _ A 13/0; LATE MARAPPA
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KADILRAPPA ROAD,
"COX TOWN
BANGALORE -- 560006.
OWNERS)
SAMPATH
S/O T.A. KRISHNAPPA
R/AT NO.246, KADIRAPPA ROAD CROSS
V
COX TOWN
BANGALORE - 560006
S R NATARAJ & FRANCINA
NATARAJ
S/O. S.A. RAJU
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LINGARAJPURAM
BANGALORE -- 560 O84_
S/O. HANUMANTHARRA 'AS': A
AGED ABOUT 4.8:L'YEAR§':v A '
SR1 SHANTHAKUMAROMV'AL.AGi 0_
R/AT NO.86, g
COMMERCIALS-TREET' A
BANGALORE -=_56000'1."~ ~
sR1'M R A
S./O._AM.A"FFEAVII\/I--U NDAN~AR"0
AGED ;ABOLrT 5f1"Y_ELARS
'B_Y' PA HOLDER SHANTHAKUMAR MALAGI
R/AT NO.'86,'*COMMERCIAL STREET
BAN 560 001
$..flSUNDARAJ"AN
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T_ . R/.A'T'NO;..1, GUJJARAPPA GARDEN
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D/O. LATE YESUDAS
R/AT NO 209/9, THIMMAIAH ROAD
COX TOWN
BANGALORE -- 560006.
3"
A I V MAD.U'RAI(TAM1LNADU)
11 NANDINIDAYAKAR
BY PA HOLDER s ABHINANDAN
R/AT NO.12, B.B. ROAD
NANDIDURG BADAVANE
BANGALORE - 560046
12 D KANDASWAMY I
S/O.DAIVASIKHAMANI 'a
R/AT NO.15, BALAJI.R.OAD"._
RAMASWAMY PALYA_'«._ A
MARUTHI SEVA NAGAR
BANGALOREV--r'56OO3'3'"" --
A A REs1>ONDENTs
(By sn NAVEED AHMED,i1ADv_jEOR11 I
Sri SHASHIDBAR s 1<ARMAD1, HCGP FOR R-1,
sn K N PI,IT'T4EG_Q'W'D_A,_ ADV EOTRCORRORATION)
WP NOTS9I9S
BETWEEN :1
s K;ALESHWA.RAN I
* _ NDARATAN
I AGED ABOUT 28 YEARS
DULYS'I?1EPR~ESENTED BY HIS G.P.A
»HOLDER;1BEsR:1.DN. SUNDARAJAN
NQ_f11C~/4Af,: VASANTHANAGAR, 3RD STREET
PETITIONER
i(By..sr1H BASAVA RAJU, ADV)
AND :
1 THE LAND TRIBUNAL
AND ALSO THE ASSISTANT COMMISSIONER
3
BANGALORE NORTH TALUK
SUB DIVISION
BANGALORE--O9
SRIMRAMU I
SON OF LATE MUNISWAMAPPA S I
AGE MAJOR * *
NO.1, GUJJARAPPA GARD'EN7_ 'T ~. 2 "
DODDAKUNTE(NEAR.COCKS TOWN)
KASABA HOBLI A
BANGALORE NORTH TALUK, EANOALORE5
M GUJJARAPPAISINCE AND
REPRESENTED BY HIfS'LRS~«._v "
3(a) SRI.G. RAMAKRISHNA' I '~ '
S/O LATE.GUJJ:ARgAP:PA~, AGE MAJOR
NO._.l.3'2,HMT LA:Y('J.[_JT;," L
VIS VESEWARAIAE NAGAR
BLANOALOR.E--32'j
3(b) SMT A
D/Q LATE GUJJARAPPA
AGEMAJVQR ' I
g A OODDTE(3UR, SINGASANDRA POST
" ELANOALOREANORTH TALUK
4SHA..RADHAMMA
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AGE MAJOR
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Sm)
ROAD, DODDIGUNTE COX TOWN
'I BANGALORE--5
SMT SAROJAMURTHY
D/O LATE MARAPPA
AGE MAJOR, 9TH CROSS
KADIRAPPA ROAD, DODDIGUN TE COX TOWN
Y
BAN GALORE-5
3(e) SMT KRISHNAMMA
D/O LATE GUJJARAPPA
MAJOR
NO. 1. GUJJARAPPA GARD_EN_ ,
DODDIGUNTE COX TOWN f
BANGALORE-5 'C
30") SRICVENUGOPAL
S/O LATE MARAPPA A .
AGE MAJOR, NQ233,;9TH{CRO.SS
KADIRAPPA ROAD,
DODDIGUNTE COXTOWN A
BANGALORE--5g""'*~ * 1 T,
D/OELAETE GUJJARAPPA '
NO. 1 'GUJJARAPE GARDEN,
DODDIGUNTEARCOXOTOWN
BA.NG,ALOR"--*5' , A
3(g) SMT_,,§-',1':'JSIrifi.*;.A,'v ,
3h(::)O SR1 RAMAMURTHY
S/O LATE PAPAMMA ALIAS LAKSHMAMMA
AGEMAJOR, NO. 164/3, 3RD CROSS
A ANAHALL1 COX TOWN
» A A BANGALORE--5
A , A 3h{i1), SR1 MUNJRAJU
S'/O LATE PAPAMMA ALIAS LAKSHMAMMA
A 5 ' AGE MAJOR, NO.164/3, 3RD CROSS,
JEEVANAHALLJ COX TOWN
BAN GALORE-5
3h(iii)SRI SRINIVASA
S/O LATE PAPAMMA @ LAKSHMAMMA
'X
AGE MAJOR, NO.164/3, 3RD CROSS,
JEEVANAHALLI COX TOWN
BANGALORE-5
3h(iV)SMT SARASWATHI,
S/O LATE PAPAMMA @
AGE MAJOR, NO.164/3, 3RD CROSS, * A
JEEVANAHALLI COX TOWN '
BANGALORE-5 *
3h(v) SMT SHANTHAMMA
3h(V
3h(V
W/O LATE KRISHNANI'URvTHRY-.._A
AGE MAJOR, NO.,: 64x3, 3RD"'Ci?QS,S,
JEEVANAHALLI C-OX TOWN, A
BANGALORE--5,*"
S/O T,ATE; KRIS I;AMURTEY
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aJEEVANTAHAVLL1COx TOWN
EANGA LO"RE--5 S G % "
i)SRI_.SI;'»RE:§H. A A
.ii)SMT..MANJ_UL.A'"~*
; D/O LATEMARAPPA
....
NO.2TT33»,E 9TH CROSS,
IE - KADTRARPA ROAD
A COX TOWN, BANGALORE--5
OWNERS
' SR1 SHANTHAKUMAR MALAGI
A S/O LATE HANUMANTHAPPA
AGE MAJOR
N O.86, COMMERCIAL STREET
BAN GALORE--O1
W
SRI SAMPATH
S/O T.A. KANNAPPA v A
AGE MAJOR, NO.246, KADIRAPPA
COX TOWN, BAN GALORE--5
SR1 S R NATARAJA A FRANCINA A '
S/O NATARAJA ' ~ * *
s/O S.A. RAJU
AGE MAJOR, NO.65
KARMACHANDA LAYOUT
LINGARAJAPURAMM
BANGALORE--8-1.,'
SRI s SUNDAR RA-JAN)"
S/O SRINI.VASAT'YE.NG"AR__ ,
AGE N=O.1. GUJJARAPPA GARDEN
1>.s,K, NA1?DU ROAD, C'OX[TQWN
BANGALORE--.5_'"--i= , A
A s/O PERIYAPPA '
AGE MAJOR',,'N,O';*--1,,:'4' '
GUJJARAPRAGARDEN, PS.K. NAIDU ROAD
COX TOWN, BANGALORE-5
IS};/IT,4i\4';ARAPATHA GULEJA
-- M.AI.OR, REPRESENTED BY P.A. HOLDER
DINESHRAITANI, NO.90, IST MAIN ROAD
AM ARJ YOTHIN AGARA, VIJAYANAGARA
, BANGALORE-4O
TOG SUSHILA
D/O YESUDAS
AGE MAJOR
NO.209/9, THIMMAIAH ROAD
COX TOWN, BANGALORE--5
Y
ll,
14
SMT NANDINI DAYAKAR
AGE MAJOR, REPRESENTED BY PA HOLDER
S ABHINANDAN S/O LATE B SHANTHIRAJw.'__'__S' "
NO.I2, B.B.ROAD, NANDIDURGA EXTENSITONI S,
B AN GALORE--46
MMJOESPH
S/O MATHRUMUNDANAR, I. .
AGE MAJOR, REI>RESENTED.I3 Y PA:H'C);L.D_ER.§
SR1SHANTHAKUMAR.,,,M.ALAGI.. '
NO.96, COMMERCIAL STREET
BANGALORE-I3,_ -
SRI D I<ANDASWAMYII7
S/O DAIV-ASHIGAMANI
AGEMAIOR I
NO._1_5;B'ALAJI'R:QAD, RAMASWAMY PALYA
MARUTHI SEVANAGARA
B._A.NG'ALGE_,E--3'3.
VI? NAGARIAIIQA
AG,ED,,ABOUTC--1dYEARs
NO.2'-1,63/5,3,}PANC~HAVATI APARTMENTS
,I ISTH MAIN, 5TH CROSS, HAL 2ND STAGE
INDIRANAGAR, BANGALORE-8
' I A. S:M;T'SN~V ASANTHA
D/O',SRI; NANJAPPA
AG~El 3: ABOUT 32 YEARS
,NO.2I, IST D MAIN ROAD
HARI KRISHNA LAYOUT
«A ' RAMAMURTHY NAGAR
* BANGALORE-16
RESPON DEN TS
(By Sn S J PURANIK, ADV FOR R4,
Sri SHASHIDHAR S KARMADI, HCGP FOR R1)
R1'
WP N0 5071 OF 2006
BETWEEN
1
1(a)
1(b)
1<cJ>T[
SUNDAR RAJAN
s/0 SRINIVASA IYENGAR,
AGED ABOUT 86 YEARS,
SINCE DEAD BY HIS LRS 'A
Sri SRINIVASAN SUI\'lDG:."RRA;T'AN,'
s/0 SUNDARRAJAN, A
AGED ABOUT 59_YEARs; j
R/AT NO. 1, GUJ'JA'RA'PPA
P.S.K.NAIDU ROAD, DEUD:DI.CIUN.:TAE'5
COX TOWN, G I
BANGALoRE--560o05'; A
Sri (§rj()PjA'Lfi"SUNl5}$§R;A"'RAJvAN,
S/G s"UND'ARRAJAN,
AGED ABQUT 54*Y_EARs,
HD2080,GD[jAYR<jHU,c1RUG,
MARIEHA GA] 30052 USA.
SMT T/ASANTHICHARI,
D,/,0 »sUNDARR'AJAN,
AGED' ABOUT 62 YEARS,
T_ A EL«AT NO.1,
G - GUNDY PARK APRTMENT,
149,_V'ALACHERY MAIN ROAD,
.CHENNAI--600042.
2
~ SL.N0. 1(a) & 1(b) ARE THE SONS
1(c) 15 THE DAUGHTER OF THE
A ' DATE SUNDAR RAJAN, 1" PETITIONER
SMT VEDAVALLI
W/O SUNDAR RAJAN
\%
13
AGED ABOUT 77 YEARS,
R/AT NO.I, GUJJARAPPA GARDEN,
P.S.K.NAIDU ROAD, COX TOWN,
BANGALORE 6.
(By Sri M s VARADARAJAN, A_DV).._
AND:
1
THE LAND TRIEUNAL;EANGALQEETTNOETH
TALUK
BANGALOREygx .A -,L*,
BYTTSSECRETARY;Lgj "L
M RAMU-S/O LATE 1v1IJT~4I;sw'A1\4.APPA
AGED AEOIJT 6.0 YEAR"S,_V A
R/ATNVO. }{1jV_C_:UJJAREAPP';A GARDEN,
DODDI¢3UNTE KA-SAEA' HQBLI,
BA.NGAL(3P,_.E NORTH TALUK.
R~A'M_ALu1{RjISHI§iA.:" A
S/QV_LATE'~GU.IJA'R=APPA
AGEE ABOUT ~6_8"YEARS,
R/AT NO..1_32,
" I7IMT.T.LAYOUT','
VISWESVWARAIAH NAGAR,
1 A.BA.l_\J'G)3.LORE 32,
SMT L-AfI(SHMIDEVI
A 13/0 LATE GUJJARAPPA
AGED ABOUT 63 YEARS,
L E" AR/AT DODDATHOGURU,
' «FSINGASANDRA POST
BANGALORE NORTH TALUK.
SMT SHARADAMMA
W/O LATE G MARAPPA
\Y
PETIT1ud'N:ERA§TI"' I
AGED ABOUT 61 YEARS
SMT SAROJA MURTHY
D/O LATE MARAPPA
AGED ABOUT 58 YEARS,
R/AT NO.233, 9TH CROSS,
KADIRAPPA ROAD, 3 «
DODDIGUNTE COX TOWN,'-, A
BANGALORE5. A 'v'
SMT KRISHNAMMA
D/O LATE GUJJAR..APP~A"' ~ .;'
AGED ABOUT 56-. .YEAR.sS',;
R/AT NO.1 GUJJARA.PPA'GAR,_VV'EN, %
DODDIKUNTE,
COX ,
BANGALORE5pgT._f'9
C--'»lE.NU.GOi?:A.L"«..' A
:3/O LATEMARAPP.A ,
AGED ABOUT 53_YEARS,
R/AT N0233;''9'T.H''*CROSS,
, KARD.IR'ARR.A ROAD,
, DODDIKUNNTE, COX TOWN,
B,A.NGALORE5.
'TAS.M.T"SVUSHEELA
. B1N7LA'TE GUJJARAPPA
AGED ABOUT 50 YEARS,
,.R'/AT NO.1 GUJJARAPPA GARDEN,
" A BANGALORE 5.
MUNIRAJU
BIN LATE PAPAMMA @ LAKSHAMMA
AGED ABOUT 47 YEARS,
R/AT NO.164/3, 3RD CROSS,
JEEVANAHALLI COX TOWN,
V
11
BANGALORE 5.
SRINIVAS
D/O LATE PAPAMMA @ LAKSHMAMMAAA' ' j
AGED ABOUT 45 YEARS, A
R/AT NO.l64/3, 3RD CROSS,
JEEVANAHALLI COX TOWN, ' _'
BANGALORE 5. C
SMT SARASWATHI
D/O LATE PAPAMMA
AGED ABOUT 43,YEARS,» ,
R/AT NO.164;3, 3RD 'CROESS, "
JEEVANAHALLI COX T€)WN.,_"~
BANGALORE A
SMT.SHATlHAlVIMA* .. T .
LATEKRI_sHN1AM~BBT1-1?Y
A;GVE.D"ABC)IJT 40% YEARs,._
1R/AT EN:7;154;3, 3R"D__CROSS,
J"EE'VANAE'jA.LL.1 TOWN,
BANGALORE}... A
Q SSLTRESHAVL
S;/O LATE KRISHNAMURTHY
"ABOUT 35 YEARS,
- R/AT NQ_;.~164;3, 3RD CROSS,
JEE?xrAjNAHALL1 COX TOWN,
BANGALORE 5.
A SRINATH
S/O LATE KRISHNAMURTHY
A AGED ABOUT 32 YEARS,
R/AT NO.164:3, 3RD CROSS,
JEEVANAHALLI COX TOWN,
BANGALORE 5.
V
17
SMT MANJULA
D/O LATE KRISHNAMURTHY
AGED ABOUT 29 YEARS,
R/AT NO.164;3, 3RD CROSS,
IEEVANAHALLI COX TOWN,
BANGALORE 5.
PNAGARAJ
S/O PUTTAPPA _
AGED ABOUT 40 YEAR,S,*'~~.., ,_
R/AT NO.2163/53, I>ANcH~Av'ATI APARTMENTS
I8THMAIN,5THOROSS;= "
HAL II STAGE, INEIIRANAGAR,
BANGALORE8 =
SMTNVAISSTANTDAHA,
D/O SR'[»vNA_I§I3JAP.FA:' ._ .
AGED A:BOUT*32_"Y.'EARS',
'aD'MAIN',ROA.D,--HARI KRISHNA LAYOUT,
RAMAMURIIITIINAGAR,
BANGALORE I5 I " RESPONDENTS
(By Sn NA\}E'E.1_R)HV'AHMED, ADV FOR C/R2,
* _ Sri.,_S:HASH.IDHAR"SKARMADI, HCGP)
VV,'P..NO.A{9_5.9'A'DE 2006
% BETWEEN
SRI FRANCIS XAVIER F
" S/O FRANCIS ALIS DAVID
AGED ABOUT 30 YEARS,
R/ATNO.1/7, P.S.K. NAIDU ROAD,
DODDIGUNTA, RANGAMMA GARDEN,
COX TOWN, X
BANGALORE 560 005.
BABY M D/O MICHEL
AGED ABOUT 24 YEARS,
R/ATNO.1/7, P.S.K. NAIDU ROAD,
DODDIGUNTA, RANGAMMA.GARDEN,~ L A A
COX TOWN,
BANGALORE 560 005.
K NARAYANA RAO S}'O:_:LATE.K.y 'RD
AGED 65 YEARS, _ *
REP. BY GPA HLDERT'SRI,_:KADIRVELU
S/O LATE A NA'FA,R9AJANV " ,
AGED ABOUT 57 YEARS;R/ATNO.13,POL1cE
LANE, 'C' AMRSTRONG ROAD ;CRO"SS,
BANGALORE 56.0 00 *
MRS
W.1O.MAN'(Z~::FIAR.D--..
R/AT 35/T, SPENCER ROAD, FRAZER
TOWN, BANGAL_OR:E_.5.60 005.
'MROMANOHAR D
3 S/O D N' SRINIVASALU
R/AT NO.35/'1,SPENCER ROAD, FRAZER
TOwN,BANGALORE 560 005.
A SRT.'L,ENTN KUMAR
AGED ABOUT 34 YEARS,
. S/O SR1 A KUMAR
R/"AT NO. 127, TUNGABHADRA BLOCK,
A NATIONAL GAMES VILLAGE,
A KORAMANGALA, BANGALORE.
SMT JAYANTHI KADAM
W/O G MURALIDHARA RAO
AGED ABOUT 57 YEARS,
Y
(By Sri R PADMANABHA & VASANTH MAD'H:AvV;S.L 1' A '
R/AT NO. 1250, 8TH CROSS
3RD MAIN CHANDRA LAYOUT,
BANGALORE 40
ADVS) % _ C
AND:
1
3(5)
THE LAND TRIBUNAL,"
BANGALORE NORTH TALUK, ._
BY ITS CHAIRMAN, THE=A'SS'ISTAN1"I*AA
COMMISSIONER.BANGALORE NORTH
SUB DIVISION, I A
BANGALORE. A If
SRI M I I
S/O L_A--.Tj__E;MUNISViZSA1ViAl5I9A"A
R/AT NO. GUJJARAPP-A GARDEN,
1vDODDIGUNTE,--KASABA HOBLI,
B_AN_GALO:R~EV NORTII TALUK.
I M O'U.iJ'ARAPF--.ASTNCE DECEASED REP BY LRS
G.RAM'AKRISHNA S/O LATE GUJJARAPPA
R/ATnNO.I32;~HMT LAYOUT,
..V1SHW.ESHWARAIAH NAGAR,
" ' - ?IANQv,AIL,ORE 32,
LAKSHMIDEVI
D/O LATE GUJJARAPPA
R/AT DODDATEGUR SINGASANDRA
A C3<c>
POST, BANGALORE NORTH TALUK.
SHARADAMMA
SINCE DECEASED REPRESENTED BY L.RS
R3(d), 3(D and 3(i)
RETITIONER-S*N7f'j;,:.
mi)'
S,/O LATE PAPAMMA ALIAS LAKSHMAMMA
3(d)
3(e)
3(f)
3(g)
SAROJAMURTHY
D/O LATE MARAPPA
R/AT NO.233,
9TH CROSS, KADIRAPPA ROAD,
DODDIGUNTE COX TOWN,
BANGALORE 6,
KRISHNAMMA
D/O LATE GUJJARAPRA
R/AT NO. 1
GUJJARAPPA GARDEN '
DODDIGUNTE COX TOWN;
BANGALORE6paT_g ,g*:»'
C VENUGOPAL A Q
S/O LATE'M_ARAPPA«~"' " j .
R/AT__.NO,2?{3_,:j9"l"H CROSS .
KADIRAPEA ROA_D'i,f* f S
DO--DD1'C_wUNTE ROAD,
COX
B"AN'GAL,_ORE,560:0Q6,_.
_SUSxH'I-ISA D/O GUJJARAPPA
, _: R/AT NO.~L, GUJJARAPPA GARDEN,
' S. v- . . . . . .. '
BANGALORE 6,
RTAATVLANTURTHY
.R'/AT NO. 164/3, 3RD CROSS,
JEEVANAHALLI COX TOWN,
SA BANGALORE 6,
CZ?-h(ii)MUNIRAJU
S/O LATE PAPAMMA ALIAS LAKSHMAMMA
R/AT NO. 164/3, 3RD CROSS,
JEEVANAHALLI COX TOWN,
V
20
BANGALORE 6.
3h(iii)SRINIVAS
S/O LATE PAPAMMA
R/AT NO. 164/3, 3RD CROSS,
JEEVANAHALLI COX TOW_N,.
BANGALORE 6. A '
3h(iv)SARASWATHI _ ~ _
D/O LATE PAPAMMA ALIAS LAKSHM.
R/AT NO. 164/3, 3RD CROSS, A , f'
JEEVANAHALLI COX,TOwjN,*» *
BANGALORE6nR'_}
3h(v)SHANTHAMMA."""»«if ; ,
W/O LATE.KRISHNAMURTHY,_._j'
R/ATNQ, T64;/3, 3R_T;_CR.OS1S, .
JEEVANjA}HALL1_C<3X TOWN;
BANGALORE6gWE" *
3h(vi)S_URESH_ " _ ,
S/O._ LATE-KR1jS., "AMURTHY
R/AT NO. .164/3, 3RD CROSS,
, _; JEEVANAHALLI COX TOWN,
B-ANGALOR'E'6.
'"3,(.i')T = TVI»--ANiU:L;A D/O LATE MARAPPA
- R/AT N;O.233, 9TH CROSS,
KADI~RAPPA ROAD,
, COX TOWN,
BANGALORE 6.
ASITE OWNERS: A
A A4 SR1 SHANTHAKUMAR MALAGI
S/O LATE HAN UMANTHAPPA
R/AT NO.86, COMMERCIAL STREET,
33/
AMMA
BANGALORE 1.
SR1 SAMPATH
S/O T A KANNAPPA
R/AT NO.246, KADIRAPPA ROAD CROSS, "D
COX TOWN, BANGALORE , '-
S R NATARAJA & A FRANCINAG ~ 3 A
S/O NATARAJ _
S/O s A RAJU "
R/AT NO.65, KARMACHANDA LAYOUT,
LINGARAJAPUR AM, EANGAL-ORE 84--A
SSUNDAR RAJAN ' .
S/O sR1N1VAsA,1YENGARN,, t _
R/AT NO.=1.,GEUJJ:AR,A,.RPA GARDEN,
COX
gm SWAMY
S/'Q PARIYAPPA" "
R/A'r.NO. 1 GUJJARAPPA GARDEN,
3 _;" "Rs.K. NAIDU ROAD, COX TOWN,
EANGALO'RE«5.
-- 'NARAPATH GULEJA
' REPRESENTED BY PA HOLDER DINESH
RAITANI, NO.90, 1ST MAIN ROAD,
, AMARAJYOTHINAGARA, VUAYANAGARA,
EANGALORE 40.
A SMT T G SUSHILA
D/O YESUDAS
NO.209/9,
THIMMAIAH ROAD, COX TOWN,
BANGALORE 5.
V
11
12
22
NANDINI DAYAKAR
REPRESENTED BY PA HOLDER,
S ABHINANDAN S/O LATE B SHANTHIREAJ' 5;[: f'
NO.12, B B ROAD, NANDIDURGA
EXTENSION,
BANGALORE 46.
MMJOSEPH
S/O MATHRUMUNDANLAR,
REPRESENTED BY PA HOLDER, S"
SR1 SHANTHAKUMAR:IMALAGEI.
NO.96, COMMERCIAL'.STREET,«
BANGALORE1. .,
DKANDA'S\Z*,v~'AN1Yg A
S/O DA1\[AlSHIGAMA,NI--.."
R/AT NQ_._1,5, BALAII.ROADE;I,
RAMASWAMY PAILYA;-..,,,,._
MARIITIII SEVANAGARA,
BANGALORE, " "
MR xP"NAGAVRA~.Is
AGED ABOUT 40 YEARS,
RAT NO.2163'/"53, PANCHAVATI
APARTMENTS, 18TH MAIN,
" - STH CROSS, HAL 2ND STAGE,
INDIRNAGAR, BANGALORE 8.
N VASANTHA
AGED ABOUT 32 YEARS,
A 'L D/O SR1 NANJAPPA
' R/AT NO.21, 1ST D MAIN ROAD,
HARI KRISHNA LAYOUT,
RAMAMURTHY NAGAR,
BANGALORE 16.
Y RESPONDENTS
23
(By Sri NAVEED AHMED, ADV FOR C/R2,
Sri SHASHIDHAR s KARMADI, HCGP FOR R1)H_ ' 7"jf
WP NO 4900 OF 2006
BETWEEN
1 SHRIM SUNDARAN @.sTDDU" a '
S/O LATE T MADHAVANQ _ '
AGED ABOUT 4?,-,YEAR'S - A
R/AT NO.42, GROUND'._FI;._OOR"~.T
CHARLES CAMPHELL ROAD, --
COX TOWN,
BANGALQRE - 560; 005. '~
2 SMT GEETHA SUNDARAN*,
,W,--'--O_SHRI .SUND_ARAN.._@ SIDDU
'AGEDE 'r'-BOUT 38E'YEAR3
R/AT NO.42f,AAA.GROUND FLOOR
CHARLES» C'AI\1.P'HELL ROAD
COX"TOWN., BANGALORE -- 560005,
REP BY GPA HOLDER SHRI M SUNDARAN
A 33 A TRSHRTBSWAMY KANNU S/O PERIYAPPA
" . TAEGED'5A.A0BOUT 58 YEARS,
' R)'A.T NO1, GUJJARAPPA GARDEN
NAIDU ROAD, DODDIGUNTA
'. COX TOWN, BANGALORE - 560 005.
REP BY GPA HOLDER sHR1 M SUNDARAN
PETITIONERS
5 (By Sri VENUGOPAL M s, ADV)
X
24
AND :
SHRI M RAMU S/O LATE MUN1SwAMAPEA%S7O;S;
AGED ABOUT 57 YEARS
R/AT NO.1,GUJJARAPPA GARDEN "
DODDIGUNTA, COX TOWN
BANGALORE - 560 005. ' "
SHRI G RAMAKRISHNA
S/O. LATE GUJJARAPPAfi_
AGED ABOUT 75 YEAR'S.._ ' S
R/AT NO. 132, HMT LAYOUT "
VISHWESWARA.__Y_YA-ANAGAR'»,.
BANGALORE -- 560.7032;--* " ~
SMT LA.1<:§STe:M1 -.
D/O._LA.TEj:QUJARA1fPA» 1;. V
MAJ1OR,-'L. * A -
DODDvTATBOGLIR1j: TSA ~
SINGASTANDRA, POST A
BAN'GAL'OjRE N()R_T'H TALUK.
SMT..SAHTARADHAi\}iMA
g D/O. LATEMARAPPA
" SINCE DECEASED REPRESENTED BY
RESEONDENT NOS.6 & 15 As LRS
VSI:\T'T._KRIVSHNAMMA
D/O LATE GUJARAPPA
SS MAJOR
GU] J ARAPPA GARDEN
A DODDIKUNTA, COX TOWN
* BANGALORE -- 560 005.
SHRI C VENUGOPAL
S/O. LATE MARAPPA
R/AT NO.233, 9TH CROSS
xx"
25
KADIRAPPA ROAD,
DODDIKUNTA, COX TOWN
BANGALORE - 560 005.
SMT SUSHILA
D/O. LATE GUJJARAPPA
MAJOR, '
R/AT NO. 1,
GUJJARAPPA GARDEN
COX TOWN
BANGALORE -- 560 005. '
SHRIRAMAMURTH_Y'._ , .
S/O. LATE PAPAMMA @'LAKSHMAMMA
MAJOR,_*g "
R/AT
3RD,CROSTs.,:g1VA1§IAHALL1 .
BANGA;LQRE"~'560]0Q5'.~-*
1 ~
S/O'. .LATE*PAPAMMA @ LAKSHMAMMA
MAIOR V 4
C _R/AT~VN()..1._63:A3'=_S
3RD CROSS, JIVANAHALLI
' BANGALORE? 560 005.
v:S'HRLS~R1~NIVAS
s/Oi; LATE PAPAMMA @ LAKSHMAMMA
MAJOR,
A ~ R;{AT NO.164:3, 3RD CROSS
11
. TIVANAHALLI, COX TOWN
BANGALORE -- 560005.
SMT SARASWATHI
D/O. LATE PAPAMMA @ LAKSHMAMMA
MAJOR,
R/AT NO.164:3, 3RD CROSS
T'
13
26
J IVAN AHALLI, COX TOWN
BANGALORE -- 560 005.
SMT SHANTHAMMA
S/O. LATE KRISHNAMURTHY
MAJOR, s 'O
S/O. LATE PAPAMMA @ LAKSHMAMJVJA O
MAJOR,R/AT NO. 164:3,3RO C',RO'SS,=. C
JIVANAHALLI COX TOWN, _
BANGALORE -- 56000::,__f
SHRISURESH A.
S/O LATE KRIS'H_N'AMUR_TH§/f'».., L
MAJOR, S/O. LATE;1>ARAMMA~@LAKsHMAMMA
MAJOR, R/AT NO,~16j4:3',-3RD CvROS'S,
JIVAN/\HAI;LI,=:CQX«TOWNf-- ..
BANGALOR;E 5_6Q'Q()5 ii, .
"
as/O. LATE KRIS HNAMLJRTHY
MAJOR, S/fO,LAT~E' PAPAMMA @ LAKSHMAMMA
MAJOR, R,/AT*NO--.,1'64:3,
3RD"~CROSS_, JJVANAHALL1, COX TOWN
" _; 'BANGALORE 4 560 005.
'J f1
_FSTV1T4VAMANJULA
V _D..!.O~. LATE MARAPPA
. ' MAJ
R/A"'[TV'NO.233, 9TH CROSS
. KADIRAPPA ROAD, COX TOWN
BANGALORE -- 560 005.
THE LAND TRIBUNAL
BANGALORE NORTH TALUK
VISHWESWARAYYA TOWERS
VIDHANA VEEDHI
BANGALORE.
\k"
27
REP BY ITS SECRETARY.
STATE OF KARNATAKA
REP BY THE SECRETARY
DEPARTMENT OF REVENUE
GOVT OF KARNATAKA
VIDHANA SOUDHA
BANGALORE ~ 560001.
(By Sri NAVEED AHMED, AD:_V..FOR"C[R1,,V 0
SE A MADHUSUDHAN RAO, AApV,EoRAR,1L,R "
sn SHASHIDHAR s R.ARMAEL--.ECGR FOR 'R-16-'& 17)
WP No 7196 0E2oo6 3 00
BETWEEN. ~ 1
1
F5 _.
SR1,R"KRI;S1E:INA.MIjRTHY._
:.AGE_D"Z\,BOU.T 3.1'YEARS,
's/0* LATE D A.RA1\L0/I'U =
N'O,26, N®_.1'*GU>J']A_RAPPA GAREDEN,
DODDIGUNTA, COX TOWN,
3 _;f' "BAANGAL._Q'RE 560 005.
1 PBALARISHNAN NAMBIAR
, « AGLEDAVABOUT 69 YEARS,
* S/OT}? I";THMABAYI AMMA
PJ'A_ST1="CSHREYAS" NO.23/2,
, CHARLES CAMPBELL ROAD,
3-RD CROSS, COX TOWN,
A BANGALORE5
SMT KOMALA O K
AGED ABOUT 55 YEARS,
W/O P I BALAKRISHN AN NAMBIAR,
R/AT "SHREYAS" NO.23/2,
'X'
28
CHARLES CAMPBELL ROAD,
3RD CROSS, COX TOWN,
BANGALORE 5.
(By Sri R PADMANABHA, ADV)
AND 2
1
B--ANGALOR:E. A A
THE LAND TRIBUNAL, BANGALORE_
TALUK BANGALORE
BY IT'S CHAIRMAN/ THEvR.Ass1TANTf A B
COMMISSIONER,..BANGAL()RE_NORTHA
SUB-DIVISION, »
BANGALORE. A
BANGALORE M;AHANGA:RA PALIE
REP._BY~ ITS, ,cOM_M1ss1ONER, V
HUDSON'CIRCL.E'Q_- A A A
THE A
SHI.VAJIN'AG'ARA;-. "
_ _BAN'GA'LO_RE.7~._
SR1 M RAMU'"' '
S/O LAT E MUNISWAMAPPA
- NO1 "GU.iRJARAPPA GARDEN,
* DOBDIGUNTE KASABA HOBLI
BANGALORE NORTH TALUK.
A IVTGUJJARAPPA SINCE DECEASED BY LRS
G RAMAKRISHNA S/O LATE GUJJARAPPA
NO.132, HMT LAYOUT,
VISHWESHWARAIAH NAGAR,
BANGALORE 32.
>8"
PET1T1ONER§'V~B7};.
(b)
(C)
(C1)
(6)
(f)
B-ANGA.LOi?gE <5,
29
LAKSHMIDEVI
D/O LATE GUJ J ARAPPA
DODDTEGUR SINGASANDRA POST,
BANGALORE NORTH TALUK.
SHARADAMMA,
SINCE DECEASED REPRESENTED' BY: A _
LRS R5(d), 5(D and SO)
SAROJAMURTHY D/O LATE MARAPRA S
NO.233, 9TH CROSS, KAD-II__'{~APP_A ROAD,'-*
DODDIGUNTE COX TOWN, R'
BANGALORE 6. A A . "
KRISHNAMLMAED/O LATEGUJJARARPA
NO.1 «G'UJJARAPEA"C3ARDfEN, V
DODDICj_UNT'E»COX-TOWN,
VENUGOTRALRLZATE MARAPPA
NOL233, 9TH"CROSS'KADIRAPPA ROAD,
_ _DOD'DIGUNTE._RGAD, COX TOWN,
BANGALORE 6.
A
- LDxOE LATE GUJJARAPPA
' N03} GUJJARAPRA GARDEN,
COXLTOWN,
T BANGALORE 560 006.
RAMAMURHTY
S/O LATE PAPAMMA ALIAS LAKSHMAMMA
NO.164/3, 3RD CROSS,
JEEVANAHALLI
COX TOWN, BANGALORE 6.
Y
h(ii)
30
MUNIRAJ U
S/O LATE PAPAMMA ALIAS LAKSHMAMMVA':'._V
NO.164/3, 3RD CROSS,
JEEVANAHALLI COX TOWN,
BANGALORE 6.
h(iii) SRINIVAS
h(iv)
h(V)
S/O LATE PAPAMMA
NO.164/3, 3RD CROsS,u L A
JEEVANAHALLI, COXTOWN, A S
BANGALORE 6. ' - A
SARASWATHT _
D/O LATE PARAMMA A SS1AS,,,LAK.SHMAMMA
NO.164/3,.3RD CROS:S,V_
JEEVANAHALLI COX' 1'OW--I_\H.
6. ,
g_HAN"THAMMA:" "
a_W/O LATE, RRISHNAMORTHY
N_O';1_64/3_,'3IRD A
JEEVANAHALLI' TOWN,
% 'BANGAL.OR.E'6_. ~T
' . h{:xf:i)
..... .. F
8/0 LATE KRISHNAMURTHY
, - 64/3,. 3RD CROSS,
* JEEVANAHALLI COX TOWN,
BANGALORE 6.
'1\¢TANJ ULA D/O LATE MARAPPA
NO.233, 9TH CROSS,
KADIRAPPA ROAD,
COX TOWN,BANGALORE 6.
SITE OWNERS:
V
SRI SHANTHAKUMAR MALAGI
S/O LATE HAN UMANTHAPPA
NO.86, COMMERCIAL STREET,
BANGALORE 1.
SR1 SAMPATH
S/O T A KANNAPPA
NO.246, KADIRAPPA ROAD:.CEOS§'S,A"~.L_"' :1
COX TOWN, BANGALORE 5} _
s R NATARAJA & A ERANCINA '
S/O NATARAJ s./O s A,R'AJU-- "
NO.65, KARMAC..H_.t--\NIDA;LAY:OUT,;:
LINGARAJAPURA," =
BANGALORE 84:
s SUND.AFf_RA5AN 1;. '"
S/O sR1N'1VAs--A I'Y5.ENGAR,}
NO...1_,"GDJ3BARBA.GARDEN,
3.P.S.K.A '1'7IAIDU R_OAD.,_ ~
COX 1'0W';Nf~,..'BAI$IG:ALORE 5.
SRT SWAMY BAKANNU
" _;' "s/O PERIYAPPA
No.1. GUJJARAPPA GARDEN,
P.S.K."NAIDU ROAD, COX TOWN,
A ' BANG_AEORE 5.
S.MTENARAPATH GULEJA
. REPRESENTED BY PA HOLDER,
DINESH RAITANI NO.90,
O 1ST MAIN RAOD,
' AMARAJYOTHINAGARA VIJAYANAGARA,
BANGALORE 40.
SMT T G SUSHILA
D/O YESUDAS,
W
15
32
NO.209/9,THIMMAIAH ROAD,
COX TOWN, BANGALORE 5,
NANDINI DAYAKAR
REPRESENTED BY PA HOLDER
S ABHINANDAN S/O LATE B..SHAN;T"HI'R'A:J,"'~:: _ 1:"
NO.12, B.B.ROAD, NANDIOURGA
EXTENSION, A
BANGALORE 46.
MMJOSEPH _
S/O MATHRUMUNDANAR:_f
REPRESENTED BY' RAHOLDER
SR1 SAHNTHAKUMAR MLALAGT
NO.96, CG'1\/IMERCIAIL STREET, ,0 "
=
KA1'91?AiSWA1VIYD~'i,= . A
S'/O DAIVA-S,HIG.AMANl--~...._
'NO, 1 'BALA.II RAMASWAMY
PALYA,MA'RUTHI_SEX/ANAGARA,
BANGAL"OR'EA'33,"'~-._ '
'MR P NAGARAJ
' AGED ABOUT 40 YEARS,
..R'/'AT_NO.2163/53, PANCHAVATI
L' 18TH MAIN, 5TH CROSS,
' HAL 2ND STAGE,
INDIRANAGAR, BANGALORE 560008
MRS N VASANTHA
AGED ABOUT 32 YEARS,
D/O SRI NANJAPPA
R/O NO.21, 1ST 'D'MAIN ROAD,
HARI KRISHNA LAYOUT, RAMAMURTHY
NAGAR, BANGALORE 560 016 RESPONDENTS
\V
33
(By Sri NAVEED AHMED, ADV FOR C/R4,
Sri SYEDA SHEHBHAZ, ADV FOR R2,
Sri MADHUSUDHAN RAO, ADV FOR R4)
WP NO.3688 OF 2006
BETWEEN
1 SR1 SHANTHAKUMAR MALAGTL
S/O HANUMANTHAPPA', A
AGED ABOUT 48 YRS -
NO 86, COMMERCIAL,STR"E.ET.
BANGALORE 1 M
2 MMJOSEPH _
S/O MATHA"_'1MU_NDA.NAR"» S _
AGED A4BOfLtT ~54 YEARS if; V V
BY PA HOLDERSHANTHARUMAR MALAGI
NO-86,v..COMMER'CIAL«STREET
:.BANG'AI,,.QRE M A PETITIONERS
(By M/'SV_SHANTHA*IF<;UlS\:?:IPgR & CO.,
Sri S J PU'RAN1K7_ ADV;
A .....
- 'ASSISTANT COMMISIONER
A BMTGALORE NORTH SUB DIVISION,
BA NGALORE
2_ H M RAMU
A " S/O LATE MUNISWAMAPPA
O NO 1, GUJJARAPPA GARDEN
DODDIGUNTE, KASABA HOBLI
BANGALORE NORTH TALUK
R"
(a)
(b)
(0)
(C1)
V' ., '(cf
34
M GUAJJARAPPA
SINCE DECEASED BY LRS
G RAMAKRISHNA s/O LATE GUJJARAPRA ' I f
NO 132, HMT LAYOUT, VISHWESHWARAIAH '
NAGAR, BANGALORE 32
LAKSHMIDEVI
D/O LATE GUJJARAPPAA ._ A . V
DODDATEGUR, SINGSANDRA POSTVVA
BANGALORE NORTH TALUK '
SHARADAMMA
W/O LATE MARAPPA 3 "
NO 233, 9TH CRQSS»,.1:{AD.1,R,APA ROAD
'DODD1,KUN'TE, COX --TO'W'NC."* A
BAN_G--A'LQiR_Ej.6'v
s_.AR.QJAMURTHY
D/O LATE MARAPPA ,
N0 233; 9 'CROSS. ,
KADIRAPEAROADQDODDIKUNTE
COX TOw,N,A BANGALORE 6
KRISvHNAxMM'A"
D/O LATE GUJJARAPPA
" EAN'Q_1'v,LGU:J.JARAPPA GARDEN
, DODDIKUNTE
TOWN, BANGALORE 6
(g)
M VENUGOPAL
S/O LATE MARAPPA
* NO 233, 9 CROSS, KADIRAPPA ROAD
DODDIKUNTE ROAD,
COX TOWN, BANGALORE 6
SUSHILA
>8'
35
S/O LATE GUJJARAPPA
NO 1, GUJJARAPPA GARDEN
COX TOWN, BANGALORE 6
h(i) RAMAMURTHY A
S/O LATE PAPAMMA ALIAS .L.A_KSHMA'MfAA: E O
NO 164/3, 3 CROSS, JEEVANAHALLI, RI' » '
COX TOWN, BANGALORE 6, '
h(ii) MUNIRAJU
S/O LATE PAPAMMA ALIAS LAKSHMAMMA
NO 164/3, 3 CROSS, JE\/ANAHALLI A
COX TOWN, BAN_GALOR:E ,6"
h(iii) sR1N1VAs-V A ; ,
S/O LATE '}?APA1'x._/IMA7 A
164/3,-3"C_Rf)SiSJEEVANAHALLI
COXLTOWN, B'ANGALORE 6
hm) ;SARASW:.A_THI . ,
D/O" LATE PA.PA.MMA_.ALIAS LAKSHMAMMA
16413, 3 CROSS, JEEVANAHALLI
, COX 'TOWN, BANGALORE 6
' . h(A--;z,jG':A SHANTHAMMA
» , LATEKRISHNAMURTHY (FOR
KRISHNAMURTHY)
A 164/3;, 3j;CROss,JEEVANAHALL1
COX TOWN, BANGALORE 6
..h(yi) AL sUREsH
_ S/O LATE KRISHNAMURTHY
'A 164/3, 3 CROSS, JEEVANAHALLI
COX TOWN, BANGALORE 6
3(1) MANJULA
D/O LATE MARAPPA
W
4
36
NO 233, 9 CROSS, KADIRAPPA ROAD
COX TOWN, BANGALORE 6
SITE OWNERS
SAMPATH
S/O T A KRISHNAPPAA A
NO 246, KADIRAPPA ROAD CROSS
COX TOWN, BANGALQRE6
s R NATARAJ @--«..FRANCI,N.A" ,
NATARAJ, S/O s A RAJU7' A
NO 65, KARMACHANDA LAYOUTROAD
L1NGARA;1,Aj*RURAM,..EAN'GA--LQRE 84
s SUND;9{RAJAN'"'*-ffj. A
S,/Q.,SRINiV'AS_ IYENGARR,
NO 1,9 LGU_.JJ_ARAP4PA GARDEN
P-SK' N'AIDUf'~ROAD,__ COX TOWN
BANGVALOREAG C " "
g SMT NAR19_?VA9THV'GI.JLEJA
" RA EOLDERDINESH RAITANI
NO.9Q,"I..MAIN ROAD, AMARJOTHINAGAR
, E.\/_I.IA»Y'ANjAGAR, BANGALORE 40
SIJSHEILA
D/O LATE YESUDAS
NO 209/9, THIMMAIAH ROAD
COX TOWN, BANGALORE 6
NANDINI DAYAKAR
BY PA HOLDER S ABHINANDAN
NO 12, B B ROAD, NANDIDURGA BADAVANE
V
BANGALORE 46
10 D KANDASWAMY
S/O DAIVASIKHAMANI
NO 15, BALAJI ROAD
RAMASWAMY PALYA
MARUTHI SEVA NAGAR
BANGALORE 33
(By Sri NAVEED AHMED, ADV-Sc/R2] A
Sri SHASHIDHAR S KARMADLHCGP EORRQI,
Sri A MADHUSUDHAN...RAQ.,*ADV FOR R-2)»
THESE WRIT IPETITIONS AREWEILED UNDER
ARTICLES 226'»AND ~22? AOE'«T"HE..CONSTITUTION OF
INDIA PRA4';'ivNGV_,.TO' THE IMPUGNED ORDER
DT.7.2.2OOCy PASSEQ A By' R1-ASSISTANT
COMMISSIONER;::BANGALDRE.NORTH.
THESE WRITI :_4PE:T"1TIONS COMING ON FOR
PRELIMINARY HEARING IN 'B' GROUP THIS DAY, THE
COL§R"FEAMADE-.THHE FOLLOWING:
ORDER
"name Of Sri Naveed Ahmed, learned counsel be A "id for respondent No.2 in place Of L Mallesh. \V 38
2.Petitioners herein are the purchasers of portion the property in Sy.No.22l measuring 39 guntas of village, Kasaba Hobli, Bangalore North Taluk by"'lwayjV"o:f _ after conversion of the said land by tzheiriierstvwhile land1or:d'o:ne7 M Gujjarappa. However, the Land Tribuiral, byhfiie order dated 7.2.2006 in LRF 673"/74975, haggtanted occupancy rights in favour of 2"d accepting him as tenant in respect of.~t*l'ie.land ._'1n_ Hence, these petitions.
The has opined that Form No.7 has been _fi1ed7b'y..lthe the year 1975 and on verification, it vi:s':l':fofdt1ci....thatAiro'I11"l966 to 1975-76, the applicant was in ofland in question as a tenant and thereafter, the tena__ncy.~ha_s,j'.been terminated. Further, also on the basis of the adniiszsion on the part of the original landlord Gujjarappa that in 7 "portion of the property the applicant was residing, the Land 2 "Tribunal has come to the conclusion to grant occupancy rights in favour of the applicant.
39
4. Heard.
5. The contention of the pe.tition'e'rS'7.couns'el_ isi"thati;. petitioners are the purchasers of conve11.ed=.land gin_.".iS$I§'No.232il"vofi Doddagunte Village from its Vendor. l'_iilrii'ltheif;year 1971 itself the said land taxes. As per Sections 112 anda1l4 Corporation Act, once the Corporation or MunicVaipa»l.i,tj§ icharacter of an agricultural land. to take note of the said fact, only_ based. o'nVso_me entries in the revenue records, has p1'ocee,ded'vito grantocciupancy rights in favour of the applicant, Vv{ahich_:is.,_errori_eous.
.. Per--contra, the learned counsel appearing for the 2nd respondent has submitted that the land in question has remained H as an agricultural land.
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7. By virtue of the provisions of Sections 112 andVl--l_4 of Karnataka Municipal Corporation Act, when question comes within the city limits and khata is""n_iadefanddthe--i K V' land is assessed to taxes, it does not retaiVn"«the' characterxogf agricultural land. Without Visu_alizin'g_ and verifyiing ighesei", aspects, the Land Tribunal occupancjivfgrights in favour of the applicant'*«-._s:tatin.g tenant, without identifying his right, justification. If there is M Gujjarappa, the erstwhile--vlandlord'iI§that'=the'Asa.id:»»a.p'plicant was residing in a portiori"'~of"the' not enure to the benefit of the aPD1icant.ul"dd 2' V v".~cir»cumstances, petitions are allowed and the i1npugrt_e'd.o7rder of the Land Tribunal dated 7.2.2006 is ' quashed.' Sd/-5 JUDGE Bkp HVG§,[:
13-4-2012 g ORDER ON "for being-speken tot, These matters were on and the impugned order of the _quashed. At the request of learned 'respondent in w.P.No.99/ 2oo7_ Senior Counsel, these ma t--crsgiare listed "'fo1'---being*vspoken to". Heard the learned Senior Counsel, who raised the ' V' . follovvin-g points for"co'nsideration:-
V ' " There is no conversion order;
ii)" , Conversion must be under Section 93 of Mysore ' Land Revenue Code;
iii) Land remains to be agricultural land even if it is not used for agricultural purposes;
iv) Power of Attorney is not given authorising to sell the property;
W 42 V) Question of tenancy has to be decided by the~'--Land Tribunal and not by this Court. it With regard to nature of land, the Seniorp.Cpounse:lip-pnlacedli reliance upon the decision reported ( case of State of Karnataka and .Qthers,l/S. Sh(Zil'l'tT£Z!?i(:14_v.T€.llIti..lVé'S Mills Ltd., With reference to theililast pyointsiraised, the learned Counsel requested toyrern-an"d_ the r;{1a;tter.to:tl1e Land Tribunal to decide the question of tenancf/:1 V
3.. -------- eecounsel lf'or~--t'rie petitioners and other respondentsy_h'av_e' 2"d respondent has no locus standi to contest th_e--.rna_tte'r"as the property has been sold illegal ""~._im1ne'diat.elyzpaftersgrant of occupancy rights by the Land 4," S-.o.3far as conversion of land is concerned, conversion order is "produced in one of the writ petitions way back in the l"'jear'il1946, i.e., on 15-4-1946 itself. Even in the sale deed it Weixecuted by the Power of Attorney Holder of 2'" respondent, the land is sold as non-agricultural land. In the light of these 3%"
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documents, the argument that there is no conversion,-of» the land, does not hold water. Such a submission is con.tr_ary'tofthe,. documents on record.
5. Learned counsel.' for lflvthe apetitiguner in W.P.No.507l/2006 invited the to the Power of Attorney authorised the holder even to sell-the th.e:'»'argument that the GPA holder. isellyythellllproperty is baseless and canlnotabeu'accepted.
So'"far"asVtl;1e ir:atur"e of the land is concerned, in View 'iii-..of cyonversion order, the land has lost its character as an The land is within the Corporation limits and in the heva1tt.o3fiBanga1ore City, Katha in the name of the owner Jfroam 1.965: and entry of names of purchasers and taxes paid by C to the Corporation all clearly dispel the contention 2 "advanced that the land remains as agricultural land. 'X
7. Despite placing all these materials before the'"Land Tribunal, without considering the same and without...appli'Cation,g of mind, the Land Tribunal has granted occupancyrighgts.i._ order of Land Tribunal is illegal:arbiiffiirytaiid' Since the land in question is not agricultural .:the same should not have been the subjectiiiirnatter of and prima facie the Land Tribunal'«--.has' no ajurisdlictiion to entertain the tenancy claim.
8,. ---- iS,incet.the':'1land 't'l'rew~2"§d respondent has no right, title and'>int'e,rest in and therefore, the matter cannot be remandedat his_b--ehest.L'*l3Ven otherwise also, since it is held ~'"~.,,.thatirlar,id: is notviagricultural land and Tribunal has no ,.__jurisdict_i:0n "toV"entertain tenancy claim, question of remanding the 'r1__1atter'to the Land Tribunal does not arise. That apart, it is Vlihigh time to put an end to the litigation at this juncture itself.
9. The order allowing the writ petitions and quashing the impugned order of the Land Tribunal is perfectly justified and \X 45 no further consideration is required in these rnatters..~=___ All contentions raised by the learned Senior Cou.ns_e].VV"'stands rejected.
MP