Section 25(9) in The Bharathidasan University Act, 1981
(9)to prescribe [* * *] [Omitted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).] the manner in which, and the conditions subject to which, a college may be designated as an autonomous college and such designation may be cancelled;
