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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(2) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(2)A 'gate entry register' shall be maintained in the institutions in which every person including inmates and staff make entry of date and time whether coming or leaving the institution.