Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(e) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

(e)the procedure for filing and hearing of appeals under sub-section (6) of section 8;