Calcutta High Court (Appellete Side)
State Bank Of India & Ors vs Ujjal Kumar Das & Anr on 26 February, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
2 26.02. M.A.T. 868 of 2013
& 2015 With
3 CAN No.6110 of 2013
ns
State Bank of India & ors.
Versus
Ujjal Kumar Das & anr.
And
M.A.T. 951 of 2013
With
CAN No.7289 of 2013
The General Manager, S.B.I. & anr.
Versus
M/s. Allianz Convergence Pvt. Ltd. & ors.
Mr. Bikash Ranjan Bhattacharya, Sr. Adv.,
Mr. Subrata Kumar Sinha,
Mr. S. Pal Chowdhury .... for the appellants.
( in M.A.T. 868 of 2013)
Mr. Kishore Dutta, Sr. Adv.,
Mr. Suddhasatra Banerjee .... For the respondents.
Mr. Jayanta Kumar Mitra, Sr. Adv., Mr. S. Chaudhury, Mr. P. K. Ray, Mr. S. Bandyopadhyay .... For the appellants.
(in M.A.T. 951 of 2013) Mr. Pratap Chatterjee, Sr. Adv. ... for the respondents.
List these matters on March 19, 2015 at 2.00 P.M. ( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )