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[Cites 0, Cited by 0] [Section 434] [Entire Act]

State of Bihar - Subsection

Section 434(i) in Bihar Board's Miscellaneous Rules, 1958

(i)all carriages and horses belonging to Government, or employed in Government military service, and all persons incharge of or accompanying the same, when conveying any of the persons above-mentioned, or when conveying baggage or stores or when returning unladen from conveying such persons, baggage or stores,