Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 60 in Telangana Mining Settlements Act, 1956

60. Delegation of powers by Government.

- The Government may by notification delegate any of its powers under this Act except the power to make rules, to the Board or any authority which it may deem fit.