Section 47 in Tamil Nadu Marumakkattayam Act, 1932
47. Maintenance of register by Collector.
- The Collector shall keep a register of all petitions presented to him under sections 42, 43 and 44 and of all orders passed by him on such petitions and shall, at all reasonable times, allow search to be made in such register and shall, on payment of the prescribed fee, give a copy certified under his hand, of any entry therein.
