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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(d) in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.

(d)the Council so constituted shall carry on the functions of the University, the Board of Management, the Academic Council, the Board of Studies and other bodies constituted under the Act or Statutes: