Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(4) in Rajasthan Fisheries Rules, 1958 (4)Treasury officer/A.T.O.In case of "D" Class water/seasonal water t be leased out for seed rearing, the water area shall be assessed in the month of July by the committee of-
