Section 45(9)(iii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 45(9)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(9)(iii) in Rajasthan Co-operative Societies Rules, 2003

(iii)The Election officer shall endorse on each nomination paper, his decision accepting or rejecting the same and, if the nomination paper is rejected, he shall record in writing a brief statement of his reasons for such rejection.

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State of Rajasthan - Subsection

Section 45(9)(iii) in Rajasthan Co-operative Societies Rules, 2003