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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

NCT Delhi - Subsection

Section 221(1)(a) in The New Delhi Municipal Council Act, 1994

(a)overhang, jut or project into, or in any way encroach upon, and obstruct in any way the safe or convenient passage of the public along any street, or