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[Cites 0, Cited by 0] [Section 54] [Entire Act]

Madras Presidency - Subsection

Section 54(1) in Madras Hindu Religious and Charitable Endowments Act, 1951

(1)The trustee of every math or specific endowment attached to a math may, from time to time, submit to the Commissioner proposals for fixing the dittam or scale of expenditure in the institution, and the amounts which should be allotted to the various objects connected with the institution or the proportions in which the income or other property of the institution may be applied to such objects.