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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(x) in The Orissa Animal Contagious Diseases Rules, 1957

(x)"Infective animal" means one affected with any of the diseases mentioned in Appendix I of the Act or has recently been in contact with or in close proximity to an animal so affected.