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[Cites 0, Cited by 5] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Homoeopathy Central Council Act, 1973

(1)The President, Vice-President or a member of the Central Council shall hold office for a term of five years from the date of his election or nomination, as the case may be, or until his successor shall have been duly elected or nominated, whichever is longer.