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Union of India - Section

Section 30 in The Insurance Rules, 1939

30. Activities of insurers

.-(1) An insurer may do all acts necessary for making investments permissible under the Act for the protection of such investments and for the realisation of such investments and may in that connection take over and administer mortgaged property until a suitable occasion arises for its disposal.
(2)An insurer carrying on general insurance business may act as the manager in charge of a branch office of another insurer in respect of general insurance business.