Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 434] [Entire Act] State of Bihar - Subsection Section 434(j) in Bihar Board's Miscellaneous Rules, 1958 (j)all carriages and horses, when moving under the orders of military authority for the purpose of being employed in Government military service,