Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(4) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007 (4)The recommendations, if any, and report by the State Transmission Utility shall be endorsed to the Applicant.
