Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Rajasthan - Subsection Section 89(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iv)The measurement of each plot, as carried out under sub-rule (iii) shall be entered in columns 5 to 8 and the area shall be calculated on their basis and entered in column 9.
