Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(1) in Chhattisgarh Lok Aayog Adhiniyam, 2002 (1)There shall be a Lok Aayog for the purpose of conducting inquiries in accordance with the provisions of this Adhiniyam.
