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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Mizoram - Subsection

Section 5(2) in Mizoram Private Placement Agencies (Regulation) Act, 2015

(2)Controlling Authority may make such investigation in respect of the application received under sub-Section (1) and in making such investigation the Controlling Authority shall follow such procedure as may be prescribed.