Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 67E in The Punjab Factory Rules, 1952 67E. Quality of Personal Protective Equipment. - All Personal Protective Equipments provided to workers as required under any of the provisions of the Act or the rules shall have certification by Bureau of Indian Standards.
