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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(b) in Punjab Water Supply and Sewerage Board Act, 1976

(b)to communicate without delay to the proper officer or employee of the Board any information which such police officer receives of a design to commit, or of the commission of any offence, under this Act or any rule or regulation or scheme made thereunder; and