Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 94] [Entire Act] State of Bihar - Subsection Section 94(1) in The Bihar Panchayat Raj Act, 2006 (1)There shall be a secretary in every Gram Katchahry to be appointed in the manner as may be prescribed.
