Rajasthan High Court - Jaipur
Sunrise Education And Development ... vs State Of Rajasthan Through The Director on 4 April, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 24692/2018
Professor S Karan Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 21418/2018 Shekhawati Veterinary Institute
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writ Petition No. 21429/2018 Salasar Balaji Veterinary Institute
----Petitioner Versus State Of Rajasthan, Through The Director, Animal Husbandry Department
----Respondent S.B. Civil Writ Petition No. 21449/2018 Shri Shyam Shikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 22588/2018 Professor S Karan Shiksha Samiti Trust
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writ Petition No. 26241/2018 Biyani Sikshan Samiti
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent (Downloaded on 27/06/2019 at 10:41:57 PM) (2 of 15) [CW-24692/2018] S.B. Civil Writ Petition No. 26617/2018 Rajdhani Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 26629/2018 Rajdhani Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 27891/2018 Dev Pashudhan Sahayak Prashikshan Mahavidyalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 27895/2018 Sir Chottu Ram Lsa Training Institute
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 27904/2018 Deendayal Sikshan Avam Anusandahan Samiti
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 27905/2018 Sunrise Veterinary College
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 27907/2018 Sunrise Veterinary College
----Petitioner Versus State Of Rajasthan (Downloaded on 27/06/2019 at 10:41:57 PM) (3 of 15) [CW-24692/2018]
----Respondent S.B. Civil Writ Petition No. 27928/2018 Chaman College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 27929/2018 Jyotiba Phule Social Welfare Society,
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 27950/2018 Health And Educational Care Society
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Contempt Petition No. 138/2019 Salasar Balaji Veterinary Institute
----Petitioner Versus Shri Shailesh Sharma
----Respondent S.B. Civil Contempt Petition No. 150/2019 Professor S Karan Shiksha Samiti Trust
----Petitioner Versus Shri Shailesh Sharma,
----Respondent S.B. Civil Contempt Petition No. 151/2019 Professor S Karan Shiksha Samiti
----Petitioner Versus Shri Shailesh Sharma
----Respondent S.B. Civil Contempt Petition No. 152/2019 Shekhawati Veterinary Institute
----Petitioner Versus (Downloaded on 27/06/2019 at 10:41:57 PM) (4 of 15) [CW-24692/2018] Shri Shailesh Sharma
----Respondent S.B. Civil Contempt Petition No. 153/2019 Shri Shyam Shikshan Sansthan
----Petitioner Versus Shri Shailesh Sharma
----Respondent S.B. Civil Writ Petition No. 370/2019 Institute Of Animal Health And Veterinary Biological
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 435/2019 Gurukul Pashudhan Sahayak Prashikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 436/2019 Baran College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 437/2019 Mansarovar College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 438/2019 Pioneer College Of Veterinary Sciences
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 439/2019 Pushpawati College Of Animal Husbandry
----Petitioner (Downloaded on 27/06/2019 at 10:41:57 PM) (5 of 15) [CW-24692/2018] Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 649/2019 Saraswati Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 650/2019 Sunrise Education And Development Society
----Petitioner Versus State Of Rajasthan Through The Director
----Respondent S.B. Civil Writ Petition No. 1375/2019 Dr. Radhakrishan Institute Of Animal Science
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1376/2019 Murli Singh Yadav Memorial Pashudhan Sahayak Mahavidhayalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1377/2019 Sarasvati Live Stock
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1378/2019 Murli Singh Yadav Memorial Prashikshan Sansthan
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1380/2019 Smt. Madi Devi Memorial L.s.a. School (Downloaded on 27/06/2019 at 10:41:57 PM) (6 of 15) [CW-24692/2018]
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1381/2019 Tagore Institute Of Animal Science
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 1394/2019 Shree Tagore Institute Of Animal Science
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 1423/2019 B. R. Live Stock Assistant Diploma Training Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1677/2019 Rajasthan College Of Veterinary
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 1833/2019 Global Institute Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1856/2019 Sharma Modern Pashudhan Sahayak Diploma Training Institution
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 1887/2019 (Downloaded on 27/06/2019 at 10:41:57 PM) (7 of 15) [CW-24692/2018] Shri Shyam Veterinary Mahavidhyalaya
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1889/2019 Svp Livestock Assistant Training Center
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1893/2019 Rajasthan Veterinary Mahavidhayalay
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1894/2019 Ssm Veterinary College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1898/2019 Adarsh Livestock Assistant Training School
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1899/2019 Ganpati Veterinary Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1908/2019 Jambukhand Veterinary Mahavidhyalaya
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 27/06/2019 at 10:41:57 PM) (8 of 15) [CW-24692/2018] S.B. Civil Writ Petition No. 1921/2019 Mahesh College Of Animal Husbandry
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 1942/2019 M.l.d. Livestock, Assistant Diploma Training Institute
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 1969/2019 Vivekanand Vidya Ashram Veterinary Nursing College
----Petitioner Versus State Of Rajasthan, Through The Director
----Respondent S.B. Civil Writ Petition No. 2000/2019 Lohagarh Animal Husbandry Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2001/2019 Apollo Animal Husbandry Institute
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2011/2019 Pathadiya Veterinary College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2012/2019 Maharani Veterinary College
----Petitioner Versus State Of Rajasthan (Downloaded on 27/06/2019 at 10:41:57 PM) (9 of 15) [CW-24692/2018]
----Respondent S.B. Civil Writ Petition No. 2084/2019 Shri Hari Veterinary Nursing College
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2617/2019 Pallu College Of Veterinary And Animal Science
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 2729/2019 Sandeep Kumar Siwodiya Son Of Shri Lalchand Siwodiya
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2731/2019 Prashant Batar Son Of Shri Nadan Singh Batar
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2732/2019 Bhojmahan Gurjar Son Of Shri Udairam Gurjar
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2734/2019 Devendra Singh Son Of Shri Fateh Singh
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2738/2019 Anadi Ram Son Of Shri Birama Ram
----Petitioner Versus (Downloaded on 27/06/2019 at 10:41:57 PM) (10 of 15) [CW-24692/2018] Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2739/2019 Mahendra Singh Son Of Shri Ranjeet Singh
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 2842/2019 Mohit Yadav Son Of Shri Rajesh Kumar Yadav
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4270/2019 Dharamraj Meena Son Of Shri Radheshyam Meena
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4439/2019 Sahi Ram Choudhary Son Of Shri Gopi Ram Choudhary
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4447/2019 Sukh Ram Son Of Shri Ram Kishan
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4551/2019 Ayush Mahawar Son Of Shri Rameshwar Lal Teli
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4552/2019 Ram Singh Saini Son Of Shri Banwari Lal Saini
----Petitioner (Downloaded on 27/06/2019 at 10:41:57 PM) (11 of 15) [CW-24692/2018] Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4553/2019 Mukesh Prajapat Son Of Shri Dungar Ram
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4647/2019 Damodar Gothwal Son Of Shri Ram Karan
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4648/2019 Bhajan Lal Son Of Shri Jaga Ram
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4649/2019 Bhagwan Sahay Prajapati Son Of Shri Hari Prajapati
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4650/2019 Praveen Yadav Son Of Shri Surendra Singh Yadav
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4651/2019 Payal Varhat Daughter Of Haja Varhat
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4652/2019 Pardeep Suthar Son Of Shri Budh Ram (Downloaded on 27/06/2019 at 10:41:57 PM) (12 of 15) [CW-24692/2018]
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4653/2019 Santosh Kumari Gameti Daughter Of Shri Kanhaiya Lal Gameti
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4654/2019 Jaipal Yadav Son Of Shri Shyam Lal Yadav
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4655/2019 Rakesh Kumar Choudhary Son Of Shri Shambhoo Lal Choudhary
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4660/2019 Govind Prasad Vaishnav Son Of Shri Bankat Lal
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4661/2019 Rakesh Jod Son Of Shri Ugama Ram
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4662/2019 Naiyana Varhat Daughter Of Devi Lal Varhat
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4663/2019 (Downloaded on 27/06/2019 at 10:41:57 PM) (13 of 15) [CW-24692/2018] Virendra Kumar Son Of Shri Phool Chand
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4664/2019 Kamal Kant Gautam Son Of Shri Jai Dev Sharma
----Petitioner Versus Rajasthan University Of Veterinary And Animal Sciences
----Respondent S.B. Civil Writ Petition No. 4884/2019 Regional Sewa Samiti Udaipurwati
----Petitioner Versus The State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Vijay Poonia, Mr. Suresh Kumar Dhenwal, Mr. Dinesh Yadav, Mr. Indres Sharma, Mr. Khurshid Ahmed Khan, Mr. Sunita Sharma, Mr. Om Prakash Sharma, Mr. Akhil Simlote For Respondent(s) : Ms. Sheetal Mirdha, AAG Mr. R.A. Katta HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 04/04/2019 In the backdrop of the orders dated 27 th March, 2019 and 1st April, 2019, wherein it was considered expedite to peruse the relevant record reflecting initiation of the policy decision; Ms. Sheetal Mirdha, AAG, has laid before this Court record referring to the order-sheet No.282, which reads thus:
"282. Kindly peruse 224/n onwards. Matter pertains to issuing NOC for establishing Live Stock assistant training schools and veterinary colleges in private (Downloaded on 27/06/2019 at 10:41:57 PM) (14 of 15) [CW-24692/2018] sector. A decision has been taken by the then ACS at Para 230/n for not issuing NOCs for above institutes. It appears that it is not approved by Hon. Minister. Many court cases are going on in these matters where in courts have given interim orders for inspection, counseling, affiliation etc. since this decision (230/n) was taken almost 7 years back, there is a need to discuss and review the position and to take a considered view on the issue of NOC and procedure/guidelines/checklist/calender etc. A meeting can be called at the level of Hon. Minister in which VC, Director, AAG and other concerned persons can be called for discussions. Submitted pl."
Thereafter, the matter was proceeded with in terms of note-
sheet No.285, with the following remarks:
"iSjk 284@,u ds Øe essa ys[k gS fd izns'k esa vkn'kZ vkpkj lafgrk fnukad 10-03-2019 dks izHkkoh gks xbZ gSA vr% izdj.k esa iwokZuqlkj tkjh izfØ;k ds vuqlkj dk;Zokgh lEikfnr djkosaA ¼ykypUn dVkfj;k½ ea=h vfrfjDr eq[; lfpo] d`f"k iwoZ esa D;k izfØ;k viuk;h tkrh jgh gS o fdldh vuqefr ls+ lacksf/kr iSjk ¼vuqeksnu½ dks Refer djrs gq, fuEu izR;sd ,slk fcUnq ftl ij dispute gS fLFkfr 25&03&19 rd Note- sheet ij put up djkos&
(i) u;s laLFkkuksa dks NOC nsus ds laca/k esa
(ii) iwoZ ls lapkfyr laLFkkuksa esa u;s course izkjaHk djus ds laca/k esa
(iii) lhVsa c<kusa ds laca/k esa
(iv) Counselling process ds ckjsa esa
(v) Inspection o application invite djus dh izfØ;k o calender ds ckjs esa
(vi) NOC gsrq compresence ds ckjsa esa
(vii) Private Universities }kjk mDr course pkyw djus dks dh izfØ;k o l{kerk ds ckjs esa (Downloaded on 27/06/2019 at 10:41:57 PM) (15 of 15) [CW-24692/2018] Pl. Put up by 25-03-19 Sd/-
15/03/19"
Learned Additional Advocate General, referring to the opinion of the Constitution Bench of the Supreme Court in the case of Dattatraya Moreshwar Pangarkar Versus State of Bombay & Ors.:
AIR 1952 SC 181, contended that executive action is required to be expressed in an authenticated manner as contemplated vide Article 166 of the Constitution. However, an omission to comply with those provisions would not render the executive action a nullity. Hence, ex-post facto approval accorded as is evident from note-sheet 285; the policy decision acquires authenticity in terms of the Business Rules. Accordingly, in view of the Schedule dated 9th November, 2009, decision has been taken by the competent authority for the subject matter is indicated at Serial No.62.
Matters be listed for further hearing on 8th April, 2019.
(VEERENDR SINGH SIRADHANA),J SSMS/91-174 (Downloaded on 27/06/2019 at 10:41:57 PM) Powered by TCPDF (www.tcpdf.org)