Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998 (1)The strength of the Service and of each category of the posts therein shall be as such as may be determined by the Government, from time to time.
