Section 85 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
85. Building services.
- In addition to the provisions of sub-regulation (2) of Regulation 57 and sub-regulation (2) of Regulation 65, the planning designing and installation of electrical appliances, air conditioning and heating system in buildings shall be in accordance with Section 2 (electrical installations) and Section 2 (Air conditioning and Heating) of Part VIII (Building Services) of the National Building Code of India, 1983.
