Calcutta High Court
Malvika Foundation & Ors vs Eiilm Foundation & Ors on 5 December, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
O-3
CS No. 251 of 2013
GA No. 2176 of 2013
GA No. 3063 of 2013
GA No. 3536 of 2013
GA No. 52 of 2014
GA No. 2479 of 2014
GA No. 3807 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION & ORS.
Versus
EIILM FOUNDATION & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : December 5, 2016.
Mr. Surojit Nath Mitra, Sr. Adv. Mr. Arindam Mukherjee, Adv.
...for the plaintiffs Mr. Debjyoti Dutta, Adv. Mr. Ganesh P. Shaw, Adv.
...for defendant nos. 1,4 & 5 Mr. R.L. Mitra, Adv.
...for defendant no.6 Mr. Nirmalya Dasgupta, Ms. Priyanka Dhar, Advs.
... defendant no. 7 Mr. Jayanta Mitra, Sr. Adv. Mr. Hiranmay Bhattacharya, Adv. Mr. Paritosh Sinha, Adv.
... State The Court : The time for the State to file its affidavit is extended till today. Any rejoinder thereto by any of the parties may be filed within a fortnight from date. Let the matter appear in the monthly list of January, 2017.
(SANJIB BANERJEE, J.) sg.