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State of Rajasthan - Section

Section 37 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

37. Authentication of orders and documents of the Farmers' Organisation.

- All permission, orders, decisions, notices and other documents of the Farmers' Organisation shall be authenticated under the signature of the Chairperson or President of the Farmers' Organisation or any other Member of the Managing Committee authorized by the Managing Committee in this behalf.