Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 66 in Delhi Prison Act, 2000

66. Accounts and audit.

- The accounts of every prison shall be maintained and audited in such manner as may be prescribed by the Government.