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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Rajasthan - Subsection

Section 205(1)(iii) in Rajasthan Land Revenue Act 1956

(iii)prepare and place on record a tentative list, in accordance with the terms of the preliminary order of the lots for each of the portions into which the estate is to be divided, and