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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(2)(b) in The U.P. Electricity (Duty) Act, 1952

(b)the form and manner in which records shall be maintained under sub-section (1) of Section 5 and the particulars which shall be shown therein;