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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(a) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(a)The constitution, powers and functions of the authorities and other bodies of the University not specified in the Act, as may be constituted form time to time;