Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Gujarat - Subsection

Section 68(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)after sub-section (2A), the following sub-section shall be inserted namely.-