Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Rural Development Act, 1996

11. Bar of jurisdiction.

- No suit, prosecution or other legal proceedings shall lie against the Government or any Officer of the Government or Board in respect of anything which is in good faith done or intended to be done in pursuance of this Act, or rules made thereunder or any order issued thereunder.