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Madhya Pradesh High Court

Ramavtar vs The State Of Madhya Pradesh on 3 December, 2018

1 CRA-75-2018 The High Court Of Madhya Pradesh CRA-75-2018 (RAMAVTAR Vs THE STATE OF MADHYA PRADESH) 14 Gwalior, Dated : 03-12-2018 Parties through their counsel. Let reply/objection be filed within a period of fifteen days. List thereafter.


     (SANJAY YADAV)                                               (VIVEK AGARWAL)
         JUDGE                                                         JUDGE


SP

     SANJEEV KUMAR
     PHANSE
     2018.12.12
     14:33:55 +05'30'