Madhya Pradesh High Court
Ramavtar vs The State Of Madhya Pradesh on 3 December, 2018
1 CRA-75-2018 The High Court Of Madhya Pradesh CRA-75-2018 (RAMAVTAR Vs THE STATE OF MADHYA PRADESH) 14 Gwalior, Dated : 03-12-2018 Parties through their counsel. Let reply/objection be filed within a period of fifteen days. List thereafter.
(SANJAY YADAV) (VIVEK AGARWAL)
JUDGE JUDGE
SP
SANJEEV KUMAR
PHANSE
2018.12.12
14:33:55 +05'30'