Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969 12. [* * *] [Deleted vide Orissa Gazette Extraordinary No. 1529/4.11.1986.]Quorum
