Section 129(1) in High Court of Chhattisgarh Rules, 2005
(1)The applications, petitions, memo of appeal including interlocutory application (IA), shall be in paper-book form with index typed on fullscap size water marked plain demy-fullscap paper (pie paper) or bond paper capable of being used in the printer of the computer, with a margin of two inches containing approximately 24 lines, paginated with annexure numbers and shall be accompanied by a synopsis of the case giving the relevant dates of events in chronological order.
