Supreme Court - Daily Orders
Commissioner Of Income Tax (Central) 1 vs M/S Russian Technology Centre (P) Ltd. on 8 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.10 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..../2018 (Diary No(s). 40107/2017)
(Arising out of impugned final judgment and order dated 15-12-2016
in ITA No. 555/2013 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX (CENTRAL) 1 Petitioner(s)
VERSUS
M/S RUSSIAN TECHNOLOGY CENTRE (P) LTD. Respondent(s)
( IA No.137681/2017-CONDONATION OF DELAY IN FILING and IA
No.137682/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 08-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Y.P. Andhyaru, Sr. Adv.
Mr. H. Raghavendra Rao, Adv.
Ms. Asha G. Nair, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 25.1.2018 alongwith SLP(C) No. 28824 of 2017.
(B.PARVATHI) (MALA KUMARI SHARMA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by BALA PARVATHI Date: 2018.01.09 01:20:24 IST Reason: