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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(b) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(b)no suit or other proceeding shall be maintained or continued in any Court against the Government or any person or authority whatsoever for the refund of any taxes so paid; and